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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(2)(c) in The Merchant Shipping (Standards of Training, Certification and Watchkeeping for Seafarers) Rules, 1998

(c)examine the documentary evidence that the candidate has fulfilled the eligibility criteria for joining an approved training and assessment programme; and