Jharkhand High Court
State Of Jharkhand & Anr. vs Mahabir Sao & Ors. on 12 August, 2013
IN THE HIGH COURT OF JHARKHAND AT RANCHI F.A. No. 215 of 2010 State of Jharkhand through Deputy Commissioner, Hazaribagh & Another ...... Appellants Versus Mahabir Sao & Others ...... Respondents CORAM: HON'BLE MR. JUSTICE D.N. UPADHYAY 06/ 12.08.2013 It appears from the order dated 24.01.2012 that four weeks time was allowed to the appellants to remove the defects, pointed out by the Office but till date the defects have not been removed.
The appellants are directed to remove the defects, pointed out by the office, within two weeks failing which this appeal shall stand dismissed without further reference to the Bench.
(D. N. Upadhyay, J.) NKC