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Jharkhand High Court

State Of Jharkhand & Anr. vs Mahabir Sao & Ors. on 12 August, 2013

       IN THE HIGH COURT OF JHARKHAND AT RANCHI                          F.A. No. 215 of 2010  State of Jharkhand through Deputy Commissioner,  Hazaribagh & Another                            ...... Appellants                    Versus  Mahabir Sao & Others          ...... Respondents                                           ­­­­­­­­­ CORAM:  HON'BLE MR. JUSTICE D.N. UPADHYAY ­­­­­­­­­  06/ 12.08.2013 It appears from the order dated 24.01.2012 that four weeks time was  allowed to the appellants to remove the defects, pointed out by the Office but  till date the defects have not been removed.

The appellants  are directed to remove  the defects, pointed out by the  office, within two weeks failing which this appeal shall stand dismissed without  further reference to the Bench.  

                    

                           (D. N. Upadhyay, J.)                 NKC