Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45] [Entire Act] State of Odisha - Subsection Section 45(4) in The Orissa Self-Help Co-operatives Act, 2001 (4)An auditor ceases to hold office when the auditor -(a)resigns; or(b)is removed from office under Sub-section (6); or(c)completes his/her term of office.
