Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 292A] [Entire Act] Union of India - Subsection Section 292A(10) in The Companies Act, 1956 (10)The Chairman of the Audit Committee shall attend the annual general meetings of the company to provide any clarification on matters relating to audit.
