Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act] NCT Delhi - Subsection Section 20(2)(v) in The Delhi Shops and Establishments Act, 1954 (v)Deductions for such amenities and services supplied by the employer as the Government may by general or special order authorise;