Section 15 in The Rajasthan Neera (Unfermented Juice of Palms) Rules, 1960
15. Accounts.
- The licensee shall maintain an account book showing the number of trees tapped under his license every day, the total quantity of neera drawn therefrom every day, the quantity of neera, if any, obtained by him every day from a person holding a license for the supply of neera and the quantity of neera, if any, sold by him every day. Such account book shall also show the quantity of gur or any products manufactured by him every day. The daily accounts shall be totalled every month to get the monthly figures.
