Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 61 in The Goa, Daman and Diu Chit Funds Act, 1973 61. Payment to be evidenced by document. - All payments in respect of chit whether by the foreman or by the subscriber shall be evidenced by documents in writing.
