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[Cites 0, Cited by 0] [Section 12A(1)] [Section 12A] [Entire Act]

State of Maharashtra - Subsection

Section 12A(1)(a) in The Maharashtra Agricultural Pests And Diseases Act, 1947

(a)call upon all male persons not below the age of 14 and above the age of 60 years and residing in the notified area to render all possible assistance in carrying out preventive or remedial measures and in the destruction of locusts :