Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 34 in Haryana Municipal Drainage and Sanitation Bye-laws, 1977 34. Sizes and material for soil pipe, waste pipe, ventilating pipes and their installation. - Materials for soil pipe and installation of soil pipe and ventialating pipes and waste pipes will conform to specifications of bye-law 30.
