Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 39(2)] [Section 39] [Entire Act]

NCT Delhi - Subsection

Section 39(2)(f) in The Delhi Sikh Gurdwaras Act, 1971

(f)the place date and time at which claims or objections shall be heard and the manner in which claims or objections shall be heard and disposed of;