Allahabad High Court
Smt. Kusum Lata Jaiswal vs State Of U.P. on 10 October, 2012
Bench: Arun Tandon, Vijay Prakash Pathak
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 53 Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 7092 of 2006 Petitioner :- Smt. Kusum Lata Jaiswal Respondent :- State Of U.P. Petitioner Counsel :- Lav Srivastava,V.P. Srivastava Respondent Counsel :- Govt. Advocate Hon'ble Arun Tandon,J.
Hon'ble Vijay Prakash Pathak,J.
Parcha has been filed by Sri Dilip Kumar, Sri Rajiv Gupta and Sri Rajrshi Gupta, Advocates on behalf of appellant, Smt. Kusum Lata Jaiswal today. The same be taken on record.
On his request, the case is adjourned to 18th October, 2012.
List this appeal on 18th October, 2012 peremptorily for hearing.
(Arun Tandon, J.) (Vijay Prakash Pathak, J.) Order Date :- 10.10.2012 Sushil/-