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Allahabad High Court

Smt. Kusum Lata Jaiswal vs State Of U.P. on 10 October, 2012

Bench: Arun Tandon, Vijay Prakash Pathak





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 53
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 7092 of 2006
 

 
Petitioner :- Smt. Kusum Lata Jaiswal
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Lav Srivastava,V.P. Srivastava
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arun Tandon,J.
 

Hon'ble Vijay Prakash Pathak,J.

Parcha has been filed by Sri Dilip Kumar, Sri Rajiv Gupta and Sri Rajrshi Gupta, Advocates  on behalf of appellant, Smt. Kusum Lata Jaiswal  today.  The same be taken on record.

On his request, the case is adjourned to 18th  October, 2012.

List this appeal on 18th October, 2012 peremptorily for hearing.

(Arun Tandon, J.) (Vijay Prakash Pathak,  J.) Order Date :- 10.10.2012 Sushil/-