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State of Maharashtra - Section

Section 3 in The Indian Registration (Bombay Amendment) Act, 1947

3. Amendment of section 28 of Act XVI of 1908.

- In section 28 of the Indian Registration Act, 1908, in its application to the Province of Bombay, for the brackets, letters and word "(c) and (ee)" the brackets, letters and word "(c), (cc) and (ee)" shall be substituted.