Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Tamilnadu - Subsection Section 5(10) in Tamil Nadu Dr. M.G.R. Medical University (Chennai) Act, 1987 (10)to exercise such control over the students of the University through the colleges and institutions, as well secure their health and well-being and discipline;
