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Union of India - Section

Section 10 in The Standards of Weights and Measures (General) Rules, 1987

10. Power to specify the standard equipment

.-The Central Government may, by notification, specify such other standard equipment as it may think necessary to carry out the provisions of the Act and every such standard equipment shall conform, as regards the metrological qualities, to such specifications as the Central Government may, in the same notification or subsequent notification, specify.