Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] Union of India - Subsection Section 23(2) in The Merchant Shipping (Fire Appliances) Rules, 1969 (2)Every ship of Class VI shall also be provided in the machinery spaces with one of the fixed fire extinguishing installations as required under sub-rule (4) of rule 8.
