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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of West Bengal - Subsection

Section 3(i) in The Indian Red Cross Society (Bengal Branch) (Validation) Act, 1964

(i)the old Managing Body shall, after the commencement of the Amending Act and until new Managing Body is constituted, continue to function under the Principal Act as amended by the Amending Act, and