Section 7(1)(a) in The Special Rules for the Mulit-storeyed and Public Buildings, 1974

[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(1)(a) in The Special Rules for the Mulit-storeyed and Public Buildings, 1974

(a)There shall be provided from the street a clear way of not less than 5 meters in width separately for entrance and for exit, as a means of access to and from the building or buildings within the site, provided that where a site does not abut on a street the means of access to the site shall not be less than 12 meters from an existing public street.

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State of Tamilnadu - Subsection

Section 7(1)(a) in The Special Rules for the Mulit-storeyed and Public Buildings, 1974