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Madhya Pradesh High Court

Jonathan Allen vs Zoom Developers Pvt.Ltd. on 17 October, 2022

Author: Subodh Abhyankar

Bench: Subodh Abhyankar

1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE COMP No. 4 of 2010 (JONATHAN ALLEN Vs ZOOM DEVELOPERS PVT.LTD.) Dated : 17-10-2022 Parties through their counsel.

List the matter on 15.11.2022 along with COMP No.9 of 2011 and 3 of 2010.

(SUBODH ABHYANKAR) JUDGE Pankaj Signature Not Verified Signed by: PANKAJ PANDEY Signing time: 18-10-2022 10:25:26