Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 421] [Entire Act] State of Goa - Subsection Section 421(4) in Goa Prisons Rules, 2006 (4)A Jail Guard who is sitting shall, when any such officer approaches, rise and stand at attention and salute with the right hand, then addressing an officer he will halt two paces from him and salute as above, he will also salute when withdrawing.
