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State of Rajasthan - Section

Section 8 in Rules of Admission to M.B.B.S Course to Medical Colleges in Rajasthan, 1985

8. Medical Examination.

- A provisional list of candidate selected by the Admission Board will be put on the Notice Board of the S.M.S Medical College, Jaipur. No intimation will be given to the candidates individually. All candidates provisionally selected will be examined by the Medical Board appointed by the Principal of the respective Medical College on the basis of criteria evolved for Medical Examination by the Principal regarding their general and physical fitness for Medical Studies.The candidates found un-suitable will be rejected. The decision of the Board in this respect will be final.