Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10(3)] [Section 10] [Entire Act]

State of Uttar Pradesh - Subsection

Section 10(3)(a) in The U.P. Imposition Of Ceiling On Land Holdings Rules, 1961

(a)the valuation of the portion allotted to the tenure-holder shall be proportionate to his share in the holding;