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State of Uttar Pradesh - Section

Section 12 in The U.P. Cotton Ginning and Pressing Factories Rules, 1964

12. Manner of sealing articles seized under Section 9.

- Every article seized and required to be scaled under the Act, shall be sealed with the official seal of the officer sealing the same and, if the owner or the person incharge of the factory so desires, also with the seal, if any, which he may provide for this purpose.