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[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

State of Tamilnadu - Subsection

Section 29(2)(f) in Tamil Nadu Debt Conciliation Act, 1936

(f)regulating the power of a board to summon parties and witnesses and the production of documents under section 13 and the grant of expenses to witnesses; and