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Supreme Court - Daily Orders

State Of Rajasthan vs Kamlesh Kumar Vyas on 19 April, 2016

Bench: Jagdish Singh Khehar, Shiva Kirti Singh

                                           IN THE SUPREME COURT OF INDIA

                                            CIVIL APPELLATE JURISDICTION

                                    REVIEW PETITION (CIVIL) NO. 1626 OF 2016
                                                      IN
                                 SPECIAL LEAVE PETITION (CIVIL) NO. 13734 OF 2015

     State of Rajasthan & Ors.                                                  … Petitioners
                                                           versus

     Kamlesh Kumar Vyas & Anr.                                                  … Respondents

                                                        O R D E R

The instant petition has been filed by the petitioners (who were respondents in the special leave petition) for review of order dated 15.9.2015 passed by this Court in SLP (C) No.13734 of 2015, disposing of the special leave petition instituted by the respondents.

We have carefully perused the petition for review and the papers filed in support thereof. We do not find that a case for review of this Court’s order dated 15.9.2015 has been made out.

The review petition is, accordingly, dismissed.

.………………..……………….…....…J. (Jagdish Singh Khehar) ………………...…………………….…J. (Shiva Kirti Singh) New Delhi;

April 19, 2016.

Signature Not Verified

Digitally signed by SATISH KUMAR YADAV Date: 2016.04.19 17:38:36 TLT Reason:

CHAMBER MATTER                                              SECTION XV

                 S U P R E M E C O U R T O F       I N D I A
                         RECORD OF PROCEEDINGS

R.P.(C) No.1626/2016 In SLP(C) No.13734/2015 STATE OF RAJASTHAN & ORS. Petitioner(s) VERSUS KAMLESH KUMAR VYAS AND ANR. Respondent(s) (With appln.(s) for exemption from filing O.T. and permission to file additional documents and office report) Date : 19/04/2016 This petition was circulated today. CORAM :

HON'BLE MR. JUSTICE JAGDISH SINGH KHEHAR HON'BLE MR. JUSTICE SHIVA KIRTI SINGH By Circulation UPON perusing papers the Court made the following O R D E R The review petition is dismissed in terms of the signed order.
As a sequel to the above, pending interlocutory applications also stand disposed of.



 (SATISH KUMAR YADAV)                              (RENUKA SADANA)
     AR-CUM-PS                                       COURT MASTER
(Signed order is placed on the file)