Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 22 in The Bodoland Autonomous Council Act, 1993 22. Allowance of members. - Every member shall be entitled to receive such allowance as may be fixed by the General Council and as may be approved by the Government.
