Bombay High Court
Shri. Ahmed Ibrahim Parwani vs The Pune Municipal Corporation And Ors on 22 April, 2019
Bench: S.C. Dharmadhikari, B.P. Colabawalla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 5849 OF 2014
Shri. Ahmed Ibrahim Parwani ....Petitioner
V/S
The Pune Municipal Corporation And Ors ....Respondent
CORAM : S.C. DHARMADHIKARI & B.P. COLABAWALLA, JJ DATE : 22nd April, 2019 P.C. :
Due to paucity of time the matter is adjourned for admission. Ad-interim relief if any to continue till then. Stand over to 10.06.2019.
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