Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38] [Entire Act] State of Bihar - Subsection Section 38(3) in Model Rules, 2011 under Bengal Ferries Act, 1885 (3)While the Certificate is in force ,the registered number as cut and painted or otherwise marked in position approved under the these Model Rules must not be removed or defaced.
