Karnataka High Court
Mr. D. Venkata Siva Narayana Reddy vs M/S Primus Homes on 12 January, 2024
Author: S.R.Krishna Kumar
Bench: S.R.Krishna Kumar
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NC: 2024:KHC:1675
CMP No. 163 of 2023
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 12TH DAY OF JANUARY, 2024
BEFORE
THE HON'BLE MR JUSTICE S.R.KRISHNA KUMAR
CIVIL MISC. PETITION NO. 163 OF 2023
BETWEEN:
MR. D. VENKATA SIVA NARAYANA REDDY,
S/O D KRISHNA RAO
AGED ABOUT 42 YEARS
R/AT NO.14,
THIRUMALA ENCLAVE,
HALASAHALLI THIPPASANDRA ROAD,
BEHIND VARTHUR POLICE STATION,
VARTHUR, BANGALORE - 560 087
...PETITIONER
(BY SRI. J.M. RAJANNA SETTY, ADVOCATE)
AND:
1. M/S PRIMUS HOMES,
Digitally
A PARTNERSHIP FIRM REPRESENTED BY ITS
signed by
ANAND N
MANAGING PARTNER MR P NAGENDRA
Location:
HIGH
OFFICE AT NO 349, 15TH CROSS,
COURT OF
KARNATAKA 17TH MAIN, SECTOR IV,
HSR LAYOUT, BANGALORE 560102
PRESENTLY AT NO 508-168/2, 2ND FLOOR,
GUNJUR VILLAGE, VARTHUR HOBLI,
BANGALORE 560087
2. MR SRINIVASA REDDY DEVIREDDY
S/O AKKI REDDY DEVIREDDY
AGED ABOUT 35 YEARS
R/AT FLAT NO 03,
1ST MAIN, 3RD CROSS,
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CMP No. 163 of 2023
B CHANNASANDRA BANSASAWADI,
BANGALORE 560043
3. MR M BHASKAR
S/O M K MUNIRATHNAM NAIDU
AGED ABOUT 38 YEARS
R/AT NO 11, 2ND CROSS,
3RD MAIN, CHOWDESHWARI NAGA
BANGALORE 560058
4. MRS TALLA SASIKALA
W/O S V RAMAKRISHNA REDDY
AGED ABOUT 32 YEARS
R/AT FLAT NO 008,
1ST MAIN, 3RD CROSS,
B CHANNASANDRA BANSASAWADI,
BANGALORE 560043
5. MR JAYAPAL NAIDU
S/O MUNISWAMY
AGED ABOUT 32 YEARS
R/AT NO D 4 15, THE GRCENS,
DODDANCKKUNDI, VARTHUR HOBLI.
BANGALORE 560037
6. MRS SWETHA MALLA
W/O JAGADEESH KUMAR MALLA
AGED ABOUT 31 YEARS
R/AT FLAT NO B-207,
SMR VINAY GALAXY APARTMENTS,
HOODI CIRCLE, HOODI,
BANGALORE 560048
7. MR SRIDHAR BABU CHIRRAVURI
AGED ABOUT 40 YEARS
S/O ANJANEYA SARMA CHIRRAVURI
R/AT NO 190, PAULIN DALE,
7TH MAIN, 1ST CROSS,
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CMP No. 163 of 2023
NEW THIPPASANDRA,
BANGALORE 560075
8. MRS P SHANTHI
D/O P NARAYANAPPA
AGED ABOUT 43 YEARS
R/AT NO 349, 15TH CROSS,
17TH MAIN, SECTOR 4, HSR LAYOUT,
BANGALORE 560102
9. MR P NAGENDRA
S/O P NARAYANAPPA
AGED ABOUT 44 YEARS
R/AT NO 349, 15TH CROSS,
17TH MAIN, SECTOR 4, HSR LAYOUT,
BANGALORE 560102
...RESPONDENTS
(BY SRI. S.K.VENKATACHALAPATHI, ADVOCATE FOR
R2, R3, R4 AND R6;
SRI. B.PRAMOD, ADVOCATE FOR R5;
R8 AND R9 ARE SERVED AND UNREPRESENTED)
THIS CIVIL MISC. PETITION IS FILED UNDER
SECTION 11 (6) OF THE ARBITRATION AND CONCILIATION
ACT, 1996, PRAYING TO APPOINT AN ARBITRATOR IN
TERMS OF CLAUSE 20 OF THE RECONSTITUTED
PARTNERSHIP FIRM DATED 19.03.2018 TO RESOLVE THE
DISPUTES OF THE FIRM FOR THE
DISSOLUTION/SETTLEMENT OF ACCOUTNS AND ALSO
FOR SAFEGUARDING THE PROPERTIES OF THE
PARTNERSHIP FIRM VIDE ANNEXURE-C
THIS PETITION, COMING ON FOR ORDERS, THIS
DAY, THE COURT MADE THE FOLLOWING:
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CMP No. 163 of 2023
ORDER
The learned counsels for the parties submit that the dispute amongst the parties has been amicably settled out of the Court.
The submission is placed on record.
The petition stands disposed of as settled out of the Court.
Sd/-
JUDGE RB