Patna High Court - Orders
Vikash Kumar And Ors vs The State Of Bihar And Ors on 15 November, 2022
Author: Madhuresh Prasad
Bench: Madhuresh Prasad
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.1414 of 2019
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Vikash Kumar and Ors
... ... Petitioners
Versus
The State Of Bihar and Ors
... ... Respondents
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Appearance :
For the Petitioners : Mr. Shakib Ayaz, Adv.
For the State : Ms.Kumari Amrita, GP-3
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CORAM: HONOURABLE MR. JUSTICE MADHURESH PRASAD
ORAL ORDER
3 15-11-2022Adjournment is sought on behalf of the petitioners.
It is submitted by the learned counsel for the State that in view of decision of this Court dated 29-09-2022, passed in C.W.J.C. No. 21219 of 2018, (Suprabhat Kumar & Ors. vs. State of Bihar & Ors.) which covers the issues raised in the instant writ proceedings, the same has become infructuous.
Matter is adjourned to the next assigned date i.e., on 22-11-2022.
(Madhuresh Prasad, J) shyambihari/-
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