Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 95] [Entire Act]

State of Telangana - Subsection

Section 95(2) in The Telangana Panchayat Raj (Conduct of Elections) Rules, 2018

(2)The Control Unit and the paper slips so sealed shall be kept in specially prepared boxes on which the Returning Officer shall record the following particulars, namely: -
(a)the details of the territorial constituency;
(b)the particulars of the polling station where the Control Unit has been used;
(c)serial number of the Control Unit;
(d)the serial number of the VVPAT printer, where it is used;
(e)date of poll; and
(f)date of counting.