Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 30 in The Tamil Nadu Borstal Schools Rules, 1938 30. Each teacher and instructor shall enter in the Borstal individual record once in six months the progress of each inmate in his charge by the award of marks.
