Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 20 in The Delhi School Education Rules, 1973 20. Power of Director to specify co-curricular and extra-curricular activities. - The Director may, in consultation with the Committee, provide for co-curricular or extracurricular activities in recognised schools.
