Calcutta High Court
M. Walters & Co vs Gloria Mehra Walker on 1 October, 2015
Author: Aniruddha Bose
Bench: Aniruddha Bose
ORDER SHEET SHEET NO.1
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
GA No.3874 of 2008
CS No.297 of 2003
IN THE MATTER OF:
M. WALTERS & CO.
Versus
GLORIA MEHRA WALKER
EC No.57 of 2009
CS No.297 of 2003
IN THE MATTER OF:
M. WALTERS & CO.
Versus
GLORIA E. MEHRA
GA No.939 of 2012
EC No.57 of 2009
CS No.297 of 2003
IN THE MATTER OF:
M. WALTERS & CO.
Versus
GLORIA E. MEHRA
GA No.2147 of 2009
CS No.297 of 2003
IN THE MATTER OF:
M. WALTERS & CO.
Versus
MRS. GLORIA E. MEHRA
BEFORE:
The Hon'ble JUSTICE ANIRUDDHA BOSE
Date : 1st October, 2015.
Appearance:
Mr. Smarajit Raychowdhury, Advocate.
... for the decree-holder.
The Court:-No one appears on behalf of the defendant/judgment-debtor in these four applications. Since Mrs. Gloria Mehra Walker was appearing in person in this 2 matter, I am not passing any order ex parte at this stage. Let these matters be listed on 15th October, 2015 at 3 p.m. Let the Department send a notice to Mrs. Gloria Mehra Walker informing her of this order.
(ANIRUDDHA BOSE, J.) nm