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[Cites 0, Cited by 0] [Section 106P(4)] [Section 106P] [Entire Act]

State of Uttarakhand - Subsection

Section 106P(4)(i) in Uttarakhand Panchayati Raj Act, 2016

(i)the proposed street would conflict with any arrangements which have been made or which are, in the opinion of the Kshettra Panchayat, likely to be made for carrying out any general scheme of street Improvement; or