Calcutta High Court
Cj Darcl Logistics Ltd vs Satyendra Singh & Ors on 19 November, 2019
Author: Debangsu Basak
Bench: Debangsu Basak
ORDER SHEET
EC No.338 of 2019
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
CJ DARCL LOGISTICS LTD.
Versus
SATYENDRA SINGH & ORS.
BEFORE:
The Hon'ble JUSTICE DEBANGSU BASAK
Date: 19th November, 2019.
Appearance:
Mr. Bilwadal Bhattacharyya, Adv.
Mr. Sayak Chakraborti, Adv.
The Court: Learned advocate appearing for the award holder submits that the execution petition was filed in the High Court at Delhi. The execution petition was transmitted to this Court. The records are yet to be received by this Court.
In such circumstances, EC No.338 of 2019 will go out of the list with liberty to mention.
(DEBANGSU BASAK, J.) sp/