Section 158(3)(c) in The Bihar Motor Vehicles Rules, 1992

[Cites 0, Cited by 0] [Section 158(3)] [Section 158] [Entire Act]

State of Bihar - Subsection

Section 158(3)(c) in The Bihar Motor Vehicles Rules, 1992

(c)Such door shall be prominently identified in red letters 'Emergency Exit' from inside and outside of the vehicle: Provided that, where windows are at least 1720 mm. wide, a separate emergency exit shall not be necessary.

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State of Bihar - Subsection

Section 158(3)(c) in The Bihar Motor Vehicles Rules, 1992