Section 39(4) in Jammu and Kashmir Persons With Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Rules, 2003

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State of Jammu-Kashmir - Subsection

Section 39(4) in Jammu and Kashmir Persons With Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Rules, 2003

(4)Number of vacancies.Reserved for Physically handicapped persons:

Orthopaedically Handicapped

Visually Handicapped

Hearing Handicapped