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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Gujarat - Subsection

Section 12(6) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(6)The Pro-Vice-Chancellor shall preside-
(a)in the absence of the Chancellor and the Vice-Chancellor, at the meetings of the Court, and
(b)in the absence of the Vice-Chancellor, at the meetings of any other authority of the University or a committee thereof.