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[Cites 0, Cited by 0] [Section 86] [Entire Act]

Union of India - Subsection

Section 86(3) in The Indian Electricity Rules, 1956

(3)Where a telecommunication line is erected on supports carrying a high or extra-high voltage power line arrangement shall be made to safeguard any person using the telephone against injury resulting from contact, leakage or induction between such power and telecommunication lines.