Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 15 in Rules Under Tamil Nadu Medical Registration Act, 1914 15. The Returning Officer shall publish the result of the election in the [Fort St. George Gazette] [Now, the Tamil Nadu Government Gazette.].
