Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] Union of India - Subsection Section 3(m) in The Information Technology (Certifying Authority) Regulations, 2001 (m)The Certifying Authority shall comply with every order or direction issued by the Controller within the stipulated period.(ii)Overall Management and Obligations-
