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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(c) in The Chhattisgarh State Electricity Board General Provident Fund Regulations, 2001

(c)The Board shall nominate 4 members as under :
(i)One member to represent finance department.
(ii)2 members to represent engineering department.
(iii)One member to represent non-technical officers.