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State of Tamilnadu - Section

Section 10 in The Tamil Nadu Borstal Schools Rules, 1938

10.

Every inmate shall remain in the Ordinary grade in which he is placed on reception in the school, for at least three months. He shall, during that period, be employed on domestic service, gardening or farming,be carefully observed by the staff with special reference to his character, mental disposition and fitness for a special training and subject to good behaviour, be permitted to take part in games on Saturdays.Note. - This rule does not apply to inmates received from a Senior Certified School, except those transferred in the interest of description under section 36(2)(e) of the [Tamil Nadu Children Act, 1926] [This Act was repealed.]. They shall be placed in tire Star grade and in the grade in which they were trained in the Senior Certified School, unless the Superintendent for good reasons, decides otherwise.