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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(s) in National Rural Employment Guarantee Scheme - AP Social Audit Rules, 2008

(s)"Society" means the Society for Social Audit, Accountability and Transparency (SSAAT) registered under the Societies Act and which is the apex body at the State level for overseeing the process of social audits in mandals.