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[Cites 0, Cited by 1] [Section 5] [Entire Act]

State of Manipur - Subsection

Section 5(6) in Manipur Land Revenue and Land Reforms Act, 1960

(6)The duties and powers of the sub-divisional officers, the sub-deputy collectors and other revenue officers shall be such as may be imposed or conferred on them by or under this Act or any other law in force for the time being or any general or special order of the Administrator published in the Official Gazette.