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[Cites 0, Cited by 0] [Section 13(3)] [Section 13] [Entire Act]

State of Andhra Pradesh - Subsection

Section 13(3)(h) in Andhra Pradesh Oil Palm (Regulation of Production and Processing) Rules, 2008

(h)The occupier shall maintain the fertilizer stocks along with vermicompost as per the requirement well in advance in important nodal places in the zone to supply to the farmers.