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[Cites 0, Cited by 0] [Section 217] [Entire Act]

State of Odisha - Subsection

Section 217(b) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(b)pile-driving equipment in use is inspected by a responsible person for such inspection at suitable intervals to ensure safety to the building worker working on such equipment;