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[Cites 0, Cited by 0] [Section 271J(1)] [Section 271J] [Entire Act]

State of Kerala - Subsection

Section 271J(1)(b) in Kerala Panchayat Raj Act, 1994

(b)Where the irregularity causes loss or inconvenience to a citizen, direct the Local Self Government Institution to give him compensation and to reimburse the loss from the person responsible for the irregularity;