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Union of India - Section

Section 34 in The Prevention of Food Adulteration Rules, 1955

34. Declaration to be surrounded by line.

- There shall be a surrounding line enclosing the declaration and where the words ["unsuitable for babies"] [Substituted by G.S.R. 169, dated 2nd February, 1961] are required to be used there shall be another such line enclosing these words.