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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(1) in The Maharashtra Labour Welfare Fund Act, 1953

(1)"Board" means [the Maharashtra Labour Welfare Board] [These words were substituted for the words 'any of the Labour Welfare Boards' by Maharashtra 36 of 1961, Section 5(a).] constituted under section 4;